Section 17(5)(e) in The First Statutes of Indian Institute of Technology Goa, 2017

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State of Goa - Subsection

Section 17(5)(e) in The First Statutes of Indian Institute of Technology Goa, 2017

(e)In-charge, Knowledge Resources and Management:

(i)Chairman - Director.

(ii)Members - Three from the Panel of Experts approved by the Board of Governors.