Section 15(2) in The Punjab Homoeopathic Practitioners Regulations, 1974
(2)who are Matriculates and have experience of working as Accountant for a minimum period of five years; or(ii)by transfer from Government, Semi-Government offices; or(iii)By direct appointment.(c)In the case of Accountant -(i)By promotion from amongst the Assistants, Stenographers and Cashiers:-
