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State of Bihar - Section

Section 11 in Bihar Anti Terrorist Squad Rules, 2014

11. General Administration.

(1)The overall administrative control of the Anti Terrorist Squad will be vested with the Director General of Police. The superintendence and operational control of the Squad will be vested with the Inspector General, ATS.
(2)The Inspector General shall be responsible for assigning duties, training, discipline, and welfare of the personnel deployed in the Squad. He shall discharge his administrative responsibilities with the help of the Deputy Inspector General and other supervisory officers.
(3)The Inspector General shall issue orders concerning internal working of the Squad from time to time which will be constantly reviewed so as to devise the best practices.
(4)The guidelines for coordination with outside agencies and other government departments shall be formulated and duly approved by the Director General.