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[Cites 0, Cited by 0] [Section 18] [Entire Act]

Union of India - Subsection

Section 18(3) in Central Electricity Regulatory Commission (Sharing of Inter State Transmission Charges and Losses) Regulations, 2010

(3)The Implementing Agency shall determine the allocation and sharing of transmission charges and losses for each financial year, which may be differentiated on a seasonal basis.