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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Odisha - Subsection

Section 29(1) in Orissa Pani Panchayat Rules, 2003

(1)The Farmers' Organisation shall open an account in Nationalized Bank or a Co-operative Bank in its name and shall be operated jointly by the President and the Secretary. The Treasurer shall maintain the Cash Book and accounts of expenditure with appropriate vouchers and receipts.