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Bombay High Court

Gregory Stephen Henriques vs Premiere Vision And Ors on 24 July, 2024

                                                                               Board Sr.No.:-64

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     CIVIL REVISION APPLICATION NO. 218 OF 2023

 Ms. Stella Henriques (deceased) Thr. Lrs. Mr. ....APPLICANT
 Gregory Stephen Henriques
             V/S
 M/s. Premiere Vision, Partnership Firm And Ors.
                                              ....RESPONDENT

WITH WRIT PETITION STAMP NO. 10731 OF 2023 Gregory Stephen Henriques ....PETITIONER V/S Premiere Vision And Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 24th July, 2024 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 23/09/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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