Bombay High Court
Gregory Stephen Henriques vs Premiere Vision And Ors on 24 July, 2024
Board Sr.No.:-64
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
CIVIL REVISION APPLICATION NO. 218 OF 2023
Ms. Stella Henriques (deceased) Thr. Lrs. Mr. ....APPLICANT
Gregory Stephen Henriques
V/S
M/s. Premiere Vision, Partnership Firm And Ors.
....RESPONDENT
WITH WRIT PETITION STAMP NO. 10731 OF 2023 Gregory Stephen Henriques ....PETITIONER V/S Premiere Vision And Ors ....RESPONDENT CORAM : HON'BLE SHRI JUSTICE SANDEEP V. MARNE J DATE : 24th July, 2024 P.C. :
Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 23/09/2024 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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