Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12(8)] [Section 12] [Entire Act] State of Odisha - Subsection Section 12(8)(b) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993 (b)furnish the State Government a security deposit for each licence a sum of Rs. 200/- (Rupees Two hundred) only.