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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(8) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993

(8)Every repairer licensed under the Act and these rules shall -
(a)be required to maintain such equipment and tools as the Controller may direct; and
(b)furnish the State Government a security deposit for each licence a sum of Rs. 200/- (Rupees Two hundred) only.