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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Odisha - Subsection

Section 21(a) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(a)No application for reduction of contract demand shall be entertained within 3 months from the date of commencement of supply, unless the agreement provides, otherwise.