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[Cites 0, Cited by 0] [Section 38(4)] [Section 38] [Entire Act]

State of Andhra Pradesh - Subsection

Section 38(4)(c) in Andhra Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2003

(c)provide for retraining of present teachers/instructors, deputation of new teachers/instructors, from other Departments or engage suitable instructors from other sources on contract basis where required, procurement of study material and raw material;