Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Uttarakhand - Subsection Section 27(b) in Uttarakhand Panchayati Raj Act, 2016 (b)any recommendations as to the appointment, transfer or dismissal of an employee of all Department, serving in any area within the jurisdiction of such Gram Panchayat.
