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State of Uttarakhand - Section

Section 27 in Uttarakhand Panchayati Raj Act, 2016

27. Representation and recommendations by Gram Panchayat.

- A Gram Panchayat may make to the appropiate authority -
(a)any representation concerning the welfare of the persons residing within its jurisdiction, and
(b)any recommendations as to the appointment, transfer or dismissal of an employee of all Department, serving in any area within the jurisdiction of such Gram Panchayat.