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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(ii) in The Tamil Nadu Urban Local Bodies permission for Erection of Digital Banners and Placards) Rules, 2011

(ii)In the comers of road or street junctions, up to a distance of 100 metres on either sides of the junction including the junctions and traffic islands; and