Section 6 in The Tamil Nadu Urban Local Bodies permission for Erection of Digital Banners and Placards) Rules, 2011
6. Restriction on grant of permission.
- Permission for erection of digital banners and placards shall not be granted in the following places, namely:(i)In front of educational institutions, places of worship and hospitals with inpatient treatment facility;(ii)In the comers of road or street junctions, up to a distance of 100 metres on either sides of the junction including the junctions and traffic islands; and(iii)In front of places of notified monuments or statues and other places of tourist importance.
