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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttarakhand - Subsection

Section 15(1) in Irrigation Department, Uttaranchal Service of Ministerial Cadre (Group 'C') Rules, 2003

(1)In order to fill in the vacancies of Junior Clerk under the Service, the Head of the department shall constitute a Committee as follows, for conducting competitive examination/interview of the candidate:
(A) Superintending Engineer (Karmik) ... Chairman
(B) Executive Engineer ... Member
(C) An Officer belonging to Scheduled Caste/Tribes ... Member