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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Rajasthan - Subsection

Section 38(1) in Rajasthan Panchayati Raj (Election) Rules, 1994

(1)Every voter about whose identity the Returning Officer or the Polling Officer, as the case may be, is satisfied shall allow his left hand fore-finger to be inspected by the Returning Officer or the Polling Officer, and cause an indelible ink mark to be put on it.