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State of Rajasthan - Section

Section 64 in University of Udaipur Officers (Conditions of Service) Rules, 1976

64.

(a)Six days are allowed as joining time for preparation where change of station is involved and in addition, a period to cover the actual journey calculated as follows:-
For the portion of the journey while he travels or One day for each might travel
By Motor car or Bus plying for public hire 150 kms.
By rail 500 kms.
In any other way 25 kms.
(b)A day is allowed for any fractional portion. Travel by road not exceeding 8 kms. to or from a Railway station at the beginning or end of the journey does not count for joining time.
(c)A Sunday does not count as a day for the purpose of calculating joining time but other than holidays count.
(d)Joining (journey) time will be calculated by the route which travellers ordinarily use, irrespective of the route of actual travel.
(e)On appointment or transfer to a new post while in transit, joining (journey) time begins on the day following the day of the receipt of orders but a second period of six days for preparation shall not be allowed in such cases.