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[Cites 0, Cited by 0] [Section 776] [Entire Act]

State of Jharkhand - Subsection

Section 776(5) in Bihar Education Code, 1961

(5)One member to be nominated by the State Government in Education Department from among the members of the Bihar Legislative Council.(6-9) Four members to be nominated by the Vice-Chancellor of the Kameshwar Singh Darbhanga Sanskrit University from among the members of the Senate of the University of whom one will be a teacher of Government Sanskrit High School and one of recognised Sanskrit High School of the State.