Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 278] [Entire Act] State of Maharashtra - Subsection Section 278(2) in Maharashtra Land Revenue Code, 1966 (2)The Assistant Superintendents shall exercise such powers as may be delegated to them by the Superintendent.
