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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(c) in Ras Bihari Bose Subharti University Act, 2016

(c)"Visitor", "Chancellor", "Vice-Chancellor" and "Pro-Vice-Chancellor" means respectively the Visitor, Chancellor, the Vice-Chancellor and the Pro-Vice-Chancellor of the University;