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State of Uttarakhand - Section

Section 2 in Ras Bihari Bose Subharti University Act, 2016

2. Definitions.

- In this Act, unless the context otherwise requires:-
(a)"Academic Council" means the Academic Council of the University;
(b)"Board" means the Board of Studies and the Planning Board, or any other Board of the University;
(c)"Visitor", "Chancellor", "Vice-Chancellor" and "Pro-Vice-Chancellor" means respectively the Visitor, Chancellor, the Vice-Chancellor and the Pro-Vice-Chancellor of the University;
(d)"Court" means the Court of the University;
(e)"Director / Principal" means the Head of an Institution, College, School, Polytechnic and Industrial Training Institute or the person appointed for the purpose to act as such in his absence;
(f)"Department" means a Department of Studies, and includes a Centre of Studies and Research;
(g)"Employee" means any person appointed by the University, and includes a teacher or any other member of the staff of the University;
(h)"Executive Council" means the Executive Council of the University;
(i)"Faculty" means a Faculty of the University;
(j)"Hostel" means Scholars/Students Hostel of the University;
(k)"Institution" means an Academic Institution established or maintained by the University;
(l)"Prescribed" means prescribed by Statutes;
(m)"Records and Publications" means the Records and Publications of the University;
(n)"Statutes" and "Acts" means respectively, the Statutes and Acts of the University for the time being in force.
(o)"Student" means a student enrolled in the Register of the University;
(p)"Teacher of the University" means Professor, Associate Professor/Reader Asst. Professor/ Lecturer and such other person as may be appointed for imparting education/instructions or conducting research in the University and is designated as Teacher by the Acts;
(q)"Accounts Officer", "Registrar", "Additional Registrar", "Deputy Registrar", "Assistant Registrar", "Purchase Officer", "Finance Officer", "Controller of Examinations", "Librarian", "Chief Proctor", "Proctor" means respectively the Accounts Officer, Registrar, Additional Registrar, Deputy Registrar, Assistant Registrar, Purchase Officer, Finance Officer, Controller of Examinations, Librarian, Chief Proctor, Proctor of the University;
(r)"Trust" means Dr. Jagat Narain Subharti Charitable established on 12.08.2002 by the name of Sri Sri 1008 Narayan Swami Charitable Trust and the new name 'Dr. Jagat Narain Subharti Charitable', given vide amended and corrected Trust Deed dated 15.09.2011 which was registered at the office of the Sub Registrar Vikas Nagar, Dehradun on 15.09.2011. Therefore, all the properties registered under the name of Sri Sri 1008 Narayan Swami Charitable Trust comes under the ownership of Dr. Jagat Narain Subharti Charitable Trust;
(s)"University", means the Ras Bihari Bose Subharti University, Uttrakhand established under this Act by the Trust.