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Union of India - Section

Section 11 in The Railway Protection Force Rules, 1987

11. Arms workshop.

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11.1There shall be such number of arms workshop, each under the charge of anofficer not below the rank of an Inspector, as may be set up for carrying out repair,phospating of the arms held by the Force and such other functions as may be specifiedby the Director-General.
11.2Notwithstanding anything contained in sub-rule (1), the administrative andtechnical control of the arms workshops shall also vest in such superior officer as maybe appointed by the Director-General.