Section 20(1)(iii) in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Tamilnadu - Subsection

Section 20(1)(iii) in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

(iii)Craftsman trained Diploma issued by the Government of India in Fitting or Motor Mechanic or Turner or Carpenter or Machinist (Composite) trade; or

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State of Tamilnadu - Subsection

Section 20(1)(iii) in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977