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State of Tamilnadu - Section

Section 20 in Tamil Nadu Minority Schools (Recognition and Payment of Grant) Rules, 1977

20. Senior Mechanic

(1)
(i)Diploma in Mechanical or Electrical Engineering issued by the State Board of Technical Education and Training Chennai or by any other recognised institution or Board; or
(ii)Industrial School Certificate issued by the Department of Industries and Commerce or by the Department of Employment and Training in general mechanical course of Fitting or Motor Mechanic or Turner or Carpenter or Machinist (Composite) Trade or Workshop Foreman Mechanic; or
(iii)Craftsman trained Diploma issued by the Government of India in Fitting or Motor Mechanic or Turner or Carpenter or Machinist (Composite) trade; or
(iv)National Trade Certificate issued by the National Council for Training in Vocational Trades in Fitting or Motor Mechanics or Turner or Carpenter or Machinist (Composite); and
(2)
(i)Two years' teaching Experience or practical experience; or
(ii)Certificate of apprenticeship training issued under the National Apprenticeship Training Scheme by the Directorate-General of Employment and Training and National Council for Training in Vocational Trades in the trades of fitting or motor mechanic or Turner of Carpentry or Machinist (Composite) with two years teaching or practical experience; or
(3)National Apprenticeship certificate issued under the Apprentice Act by the National Council for Training in Fitter or Motor Mechanic or Turner or Carpenter or Machinist (Composite) with one year teaching or practical experience.