Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(9) in Tamil Nadu Agricultural Produce and Livestock Contract Farming and Services (Promotion and Facilitation) Act, 2019

(9)The Authority as a neutral facilitator shall foster a dialogue between contract farming producers and purchasers, by organising joint meetings and workshops, to discuss contractual terms, their duties, obligations and also doubts, apprehensions and misconceptions, if any, and suggest appropriate remedies.