Himachal Pradesh High Court
Subhash Chand vs Subhash Chand Jamwal & Anr on 23 August, 2023
Author: Virender Singh
Bench: Virender Singh
Subhash Chand Vs Subhash Chand Jamwal & anr Cr. Revision No. 40 of 2022 .
23.8.2023 Present: Mr. Tek Chand, Advocate, for the petitioner.
None for respondent No. 1.
Mr. Mohinder Zharaick, Addl. A.G. with Ms. Leena Guleria and Ms. Sunaina, Deputy Advocates General, for respondent No. 2.
The case was fixed for presence of parties of today. However, no one has put appearance on behalf of respondent No. 1.
rt Therefore, the case is listed for hearing on 27.9.2023.
(Virender Singh) Judge August 23, 2023 (kalpana) ::: Downloaded on - 23/08/2023 20:37:00 :::CIS