Section 55(3)(b) in The M.P. Krishi Upaj Mandi (Mandi Samiti Ka Nirvachan) Rules, 1997

[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

(b)put to the person challenged any questions necessary for the purpose of establishing his identity and require him to answer them on oath; and

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