Himachal Pradesh High Court
Taazu Deen vs . Teja Singh & Ors. on 2 June, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Taazu Deen Vs. Teja Singh & Ors.
RSA No.4225 of 2013 .
02.06.2023 Present: Mr. Prince Chauhan, Advocate vice Mr. Rahul Mahajan, Advocate, for the appellant. Mr. B.B. Vaid, Advocate, for the respondents.
Learned vice counsel appearing for the appellant prays for and is granted three weeks' time to comply with order dated 09.03.2022.
List on 07.07.2023.
Jyotsna Rewal Dua
June 02, 2023 Judge
Mukesh
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