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Himachal Pradesh High Court

Taazu Deen vs . Teja Singh & Ors. on 2 June, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Taazu Deen Vs. Teja Singh & Ors.

RSA No.4225 of 2013 .

02.06.2023 Present: Mr. Prince Chauhan, Advocate vice Mr. Rahul Mahajan, Advocate, for the appellant. Mr. B.B. Vaid, Advocate, for the respondents.

Learned vice counsel appearing for the appellant prays for and is granted three weeks' time to comply with order dated 09.03.2022.

List on 07.07.2023.




                                                    Jyotsna Rewal Dua
             June 02, 2023                                Judge



                Mukesh







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