Madhya Pradesh High Court
Sanjeev Kumar Raghuvanshi vs The State Of Madhya Pradesh on 20 December, 2021
Author: Rohit Arya
Bench: Rohit Arya
1 WP-22268-2021 The High Court Of Madhya Pradesh WP No. 22268 of 2021 (SANJEEV KUMAR RAGHUVANSHI Vs THE STATE OF MADHYA PRADESH AND OTHERS) Gwalior, Dated : 20-12-2021 Shri D.P.Singh, Advocate for the petitioner.
List this case along with W.P. No.22270/2021. IR, if any, to continue till the next date of hearing.
(ROHIT ARYA) JUDGE (and) ANAND SHRIVASTAV A 2021.12.21 11:11:32 +05'30'