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[Cites 0, Cited by 0] [Section 21(7)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(7)(b) in Rajasthan Police Subordinate Service Rules, 1989

(b)The Recruitment Board, in the case of Inspectors/Sub- Inspectors/Assistant Sub-Inspectors, in Section-Ill, shall thereafter interview and award marks to each candidate, out of a maximum of 50 marks in respect of suitability to the post, taking into consideration personality, address tact, behaviour, specialised training, aptitude for the post judgment, leadership and knowledge of Rajasthani Culture. The marks so awarded shall be added by the Recruitment Board to the marks obtained in the written test by each such candidate.