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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Odisha - Subsection

Section 24(b) in The Orissa State Electricity Board (General Conditions of Supply) Regulations, 1995

(b)For Irrigation pumping and agricultural service load up to and including 3 BHP, supply shall be at single phase, two wire and 230 volts, between phase and neutral or 3 phase, 3 or 4 wire and 400 volts between phases.