Section 5(4)(a) in Bihar Electricity Regulatory Commission (Compensation to Victims of Electrical Accidents) Regulations, 2018

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State of Bihar - Subsection

Section 5(4)(a) in Bihar Electricity Regulatory Commission (Compensation to Victims of Electrical Accidents) Regulations, 2018

(a)Milch Animals-

(i)Rs. 30,000/-Buffalo/Cow/Camel/Yak/Mithun etc.

(ii)Rs. 3,000/-Sheep/Goat/Pig etc.