Section 5(4) in Bihar Electricity Regulatory Commission (Compensation to Victims of Electrical Accidents) Regulations, 2018
(4)The compensation payable for loss of animal life as a result of an electrical accident shall be payable at the following rates:-(a)Milch Animals-(i)Rs. 30,000/-Buffalo/Cow/Camel/Yak/Mithun etc.(ii)Rs. 3,000/-Sheep/Goat/Pig etc.(b)Draught animals-(i)Rs.25000/- Camel/ horse/ bullock, etc.(ii)Rs.16,000/- Calf/ Donkey/ Pony/ Mule The assistance may be restricted for the actual loss of economically productive animals and shall be subject to a ceiling of 3 large mulch animal or 30 small mulch animals or 3 large draught animal or 6 small draught animals per household irrespective of whether a household has lost a larger number of animals. (The loss is to be certified by the Competent Authority designated by the State Government).(c)Poultry. - Poultry @50/- per bird subject to a ceiling of assistance of Rs. 5000/- per beneficiary household.
