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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(2)(k) in Rajasthan Civil Services (Medical Attendance) Rules, 1970

(k)[ the charges paid by the Government servants in a Government Hospital under Auto Finance Scheme for pathological, bacteriological and radiological tests, X-Ray, Dialysis and investigation etc. which are considered necessary by the authorised medical attendant.] [Inserted by Notification F.12 (12) FD (Gr.2)/82, dated 20.5.1993, Published in Rajasthan Rajpatra, part 4 (ga) Extraordinary, dated 6.5.1994, page 15(29).]