H.P. Power Corporation Ltd. vs . Patel Engineering Ltd. on 23 May, 2022

[Cites 1, Cited by 3]

CARBC No. 1 of 2022 23.5.2022 Present: Mr.J.S. Bhogal, Senior Advocate with Mr.Suneet Goel, Advocate, for the petitioner.

M/S.D.S. Chadda and Dhananjay Singh, Advocates, for the respondent.

CARBC No. 1 of 2022 Reply stands filed. Rejoinder thereto, as prayed, be filed within three weeks.

List for consideration on 15th June, 2022.

CARAP No. 3 of 2022 Reply, stated to have been filed, is not on record.

Be taken on record, if in order. Objections, if any, be removed.

Rejoinder, as prayed, be filed within three weeks.

List for consideration alongwith main petition.

(Vivek Singh Thakur), Judge.

23rd May, 2022 (Keshav) ::: Downloaded on - 23/05/2022 20:07:19 :::CIS

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