Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

State of Kerala - Subsection

Section 21(1)(o) in Kerala Electricity Supply Code, 2005

(o)Contact details of Consumer Grievance Redressal Forum and Ombudsman constituted under Section 42 of the Act.