Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 1]

Himachal Pradesh High Court

Shehwaz Khan vs . State Of H.P. & Anr. on 28 August, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Shehwaz Khan Vs. State of H.P. & Anr.

Cr. MMO No. 1162/2022

.

28.08.2023 Present: Mr. Azmat Hayat Khan, Advocate, for the petitioner.

Mr. Raj Kumar Negi, Additional Advocate General, for respondent No. 1/State.

Ms. Ranjana Pathania, Advocate, vice Mr. of Imran Khan, Advocate, for respondent No. 2. rt Learned vice counsel for respondent No. 2 prays for and is granted four weeks' further time to file reply.

As prayed, list on 12th October, 2023.

( Sushil Kukreja ) Judge 28th August, 2023 (raman) ::: Downloaded on - 28/08/2023 20:39:56 :::CIS