Himachal Pradesh High Court
Shehwaz Khan vs . State Of H.P. & Anr. on 28 August, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Shehwaz Khan Vs. State of H.P. & Anr.
Cr. MMO No. 1162/2022.
28.08.2023 Present: Mr. Azmat Hayat Khan, Advocate, for the petitioner.
Mr. Raj Kumar Negi, Additional Advocate General, for respondent No. 1/State.
Ms. Ranjana Pathania, Advocate, vice Mr. of Imran Khan, Advocate, for respondent No. 2. rt Learned vice counsel for respondent No. 2 prays for and is granted four weeks' further time to file reply.
As prayed, list on 12th October, 2023.
( Sushil Kukreja ) Judge 28th August, 2023 (raman) ::: Downloaded on - 28/08/2023 20:39:56 :::CIS