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[Cites 0, Cited by 0] [Section 73G] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73G(6) in The M.P. Factories Rules, 1962

(6)In addition to the devices as mentioned in the foregoing provisions, means shall be provided for automatically stopping the feed into the vessel as soon as process condition deviate from the normal limits to an extent which can be considered as dangerous.