Section 4(1)(iii) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Gujarat - Subsection

Section 4(1)(iii) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013

(iii)Seventy-five percent of the total sanctioned seats of the Master of Business Administration (MBA) course in the unaided Colleges or Institutions, and

Legal Document View

Unlock Advanced Research with PRISMAI

State of Gujarat - Subsection

Section 4(1)(iii) in Master of Business Administration Course (Regulation of Admission and Payment of Fees) Rules, 2013