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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Gujarat - Subsection

Section 3(1) in Saurashtra University (Amendment) Act, 1968

(1)in sub-section (1), for the words "the first Vice-Chancellor of the University", the words "the first Vice-Chancellor of the University, the first Pro-Vice-Chancellor of the University" shall be substituted;