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State of Gujarat - Section

Section 3 in Saurashtra University (Amendment) Act, 1968

3. Amendment of section 3 of Guj. 39 of 1965.- In section 3 of the principal Act,-

(1)in sub-section (1), for the words "the first Vice-Chancellor of the University", the words "the first Vice-Chancellor of the University, the first Pro-Vice-Chancellor of the University" shall be substituted;
(2)for sub-section (4), the following sub-section shall be substituted, namely:-"(4) The headquarters of the University shall be located at Rajkot and Bhavnagar".