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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Himachal Pradesh - Subsection

Section 55(1)(a) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(a)laying down the procedure to be observed at its meetings and the number of members required to form a quorum;