Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(i) in The Orissa Wheat Control Order, 1987 (i)"Procedure" means a person who grows wheat or causes wheat to be grown on any land and includes any such person who converts such wheat to any wheat product;
