Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3G] [Entire Act] State of Assam - Subsection Section 3G(2) in The Assam Agricultural Produce Market Act, 1972 (2)The Chairman or the Chief Executive Officer of the Board may delegate any of his powers under this Act to any officer of the Board.
