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State of Assam - Section

Section 3G in The Assam Agricultural Produce Market Act, 1972

3G. Delegation of Power.

(1)Subject to the provisions of this Act, the Board may by general or special order delegate to the Chief Executive Officer or to any other officer of the Board such of the powers and duties under the Act as it may deem fit.
(2)The Chairman or the Chief Executive Officer of the Board may delegate any of his powers under this Act to any officer of the Board.