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State of Andhra Pradesh - Section

Section 4 in "Sports Authority" (Procedure for Allotment of Sports Stadia for Sporting and Non-Sporting Activities) Rules, 2012

4. Coaching Fees and Stadia Tariff.

- (i) The fixation of fee and tariff for Coaching programme and for Sporting and Non-Sporting activities are specified in the Appendix-II.
(ii)The coaching fees and Stadia tariff are subject to revision from time to time and the Sports Authority of Andhra Pradesh / District Sports Authority is authorized to effect revision with prior approval of the Government.