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Himachal Pradesh High Court

Shweta Kumari vs . Union Of India And Others on 15 May, 2023

Bench: Tarlok Singh Chauhan, Virender Singh

Shweta Kumari vs. Union of India and others .

CWP No. 2702 of 2021 15.05.2023 Present: Mr. Dalip K. Sharma, Advocate for the petitioner.

Mr. Balram Sharma, Dy.SGI for respondent No.1.

Mr. Anup Rattan, A.G with Mr. Ramakant Sharma, Addl. A.G, Ms. Sharmila Patila, Addl. A.G and Mr. Rajat Chauhan, Law Officer for the respondents-State.

rLearned counsel for the petitioner states that he has filed application for amendment, however, the same is not on record.

List as and when the application will come on record.





                                           ( Tarlok Singh Chauhan )
                                              Acting Chief Justice





             May 15, 2023                      ( Virender Singh )
                (naveen)                              Judge





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