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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Tamilnadu - Subsection

Section 13(4) in The Chennai Corporation Servants Conduct Bye-Laws

(4)This by-law shall not apply to the Corporation Legal Adviser. But it shall apply to other officials who are not full time officers, but are engaged by the Corporation to do specified work without prejudice to the regular exercise of their profession in other respects.