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[Section 25]
[Entire Act]
State of Uttarakhand - Subsection
Section 25(1) in Graphic Era Hill University Act, 2011
| (a) | the Vice Chancellor | - | Chairman; |
| (b) | the Finance Officer | - | Secretary; |
| (c) | Principal Secretary/Secretary to the StateGovernment in the Higher Education Department or his nominee notbelow the rank of Deputy Secretary; | ||
| (d) | such other members as may be prescribed in theStatutes. |