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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(2)(ii) in The West Bengal Universities (Control of Expenditure) Act, 1976

(ii)the State Government will bear the entire balance of expenditure and will not pass on the liability for any portion of it to the Universities or the management of private colleges; and